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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(5) in Statutes of the Homoeopathy University, Jaipur, 2011

(5)In the absence of the President or when he is unable for any reason to exercise the powers and perform the functions of the President the Chairperson may authorize and empower the Pro-President to exercise the powers and perform the functions of the President until such time as he may deem appropriate.