Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Rajasthan - Subsection Section 66(c) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (c)When rules have in a particular case operated harshly or when an officer due to no fault on his part has fallen sick during the joining time.
