Supreme Court - Daily Orders
P. Vijaya Reddy vs The Divisional Controller, Ksrtc, ... on 14 October, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. OF 2015
DIARY NO. 23017 OF 2015
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 19290 OF 2015
P. VIJAYA REDDY ... Petitioner
VERSUS
THE DIVISIONAL CONTROLLER,
KSRTC, BELLARY DIVISION ... Respondent
O R D E R
Permission to file the review petition is granted. The instant review petition is filed against the order dated 08.07.2015 whereby the aforementioned special leave petition was dismissed.
We have carefully gone through the review petition and the connected papers. We find no error much less apparent in the order impugned. The review petition is, accordingly, dismissed.
......................, J.
[ A.K. SIKRI ] ......................, J.
[ ROHINTON FALI NARIMAN ] Signature Not Verified Digitally signed by ASHWANI KUMAR New Delhi;
Date: 2015.10.1517:31:49 IST Reason: October 14, 2015.
CHAMBER MATTER SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) D 23017/2015 In
SLP(C) No. 19290/2015
P. VIJAYA REDDY Petitioner(s)
VERSUS
THE DIVISIONAL CONTROLLER, KSRTC, BELLARY DIVISION Respondent(s) (With appln. (s) for application for permission to file review petition and office report) Date : 14/10/2015 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN By Circulation UPON perusing papers the Court made the following O R D E R Permission to file the review petition is granted. The review petition is dismissed in terms of the signed order.
(Nidhi Ahuja) (Renu Diwan) COURT MASTER COURT MASTER [Signed order is placed on the file.]