Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 15 in The Bar Council of Uttar Pradesh Election Rules, 1968 15. Voting in person. - Voters required to vote in person under these rules shall cast their votes at the respective polling booths on me dates notified in mis behalf.
