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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(6) in The Orissa Hindu Religious Endowments Act, 1951

(6)The trustee or any person having interest may within one month from the date of the receipt by the trustee of any direction issued under the proviso to Sub-section (5) appeal against such direction to the Commissioner. The order of the Commissioner shall be final.Chapter-IV Maths