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[Cites 0, Cited by 0] [Section 61(6)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(6)(i) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(i)every basement shall be in every part at least 2.4 metres in height from the floor to the underside of the roof slab or ceiling.