Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(4) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006 (4)A polling agent may perform such functions in connection with the poll as are authorised by or under these rules, to be performed by a polling agent.
