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State of Andhra Pradesh - Section

Section 24 in Andhra Pradesh Motor Transport Workers Rules, 1963

24. Uniforms.

- [(1) The drivers, conductors [cleaners] [Substituted by G.O. Ms. No. 1134, dated 20.7.1970.] and line checking staff employed in an undertaking shall be provided free, by the employer, with uniforms and rain coats as specified in Schedule-I and, it shall be obligatory on the said categories of motor transport workers to wear there uniforms while on duty.]
(2)Where washing of uniforms provided under sub-rule (2) is not arranged by employer, the staff concerned shall be, entitled to a washing allowance at the rate of Rs. [30.00 per month.] [Substituted for '10.00 per month' by G.O. Ms. No. 127, (Lab-II), dated 7.12.1993, w.e.f. 1.1.1994.]