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Union of India - Section

Section 11 in The Seeds Rules, 1968

11. Mark or label not to contain reference to the Act or rules contradictory to required particulars

.-The mark or label shall not contain any reference to the Act, or any of these rules or any comment on, or reference to, or explanation of any particulars or declaration required by the Act or any of these rules which directly or by implication contradicts, qualifies or modifies such particulars or declaration.