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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Kerala - Subsection

Section 35(1) in Kerala Sports Act, 2000

(1)The State Sports Council, shall establish a fund to be called the "State Sports Council Fund" and the following shall be credited thereto-
(i)all sums of money given by the State Government under section 34;
(j)any grants or donations made to the State Sports Council, by any other person for the purposes of this Act;
(k)any amount received by the State Council, from any other source.