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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(2)(b) in The Dibrugarh University Act, 1965

(b)the rules and procedures for holding elections to the Court, the Executive Council, Academic Council and other authorities and bodies of the University and for determining the seniority of persons for the purpose of choosing of members by rotation to different authorities of the University ;