Madhya Pradesh High Court
Dr. Parimal Vishwas vs The State Of Madhya Pradesh on 28 January, 2022
Author: Virender Singh
Bench: Virender Singh
1 The High Court Of Madhya Pradesh CRA No. 7329 of 2021 (DR. PARIMAL VISHWAS Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 28-01-2022 Heard through Video Conferencing.
Shri Somesh Shukla, counsel for the appellant. Shri Subodh Tamrakar, Panel Lawyer for the State. As prayed by the counsel for the appellant, list after a week.
(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2022.01.31 12:39:32 IST