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Bombay High Court

Industrial Development Bank Of ... vs Dy.Commissioner Of Income-Tax,Spl ... on 5 December, 2019

Bench: M.S. Sanklecha, Nitin Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 510 OF 2004

 Industrial Development Bank Of India,(in                 ....Appellants
 Which, The United Western Bank Ltd. Is
 Amalgamated), Mumbai
              V/S
 Dy.commissioner Of Income-tax,spl Range,i               ....Respondent

Kolhapur Ruturaj H Gurjar For Appellants A R Malhotra a/w N. A. Kazi For Respondent CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 5th December, 2019 P.C. :

Stand over to 16/01/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 05/12/2019 ::: Downloaded on - 06/12/2019 04:12:28 :::