Bombay High Court
Industrial Development Bank Of ... vs Dy.Commissioner Of Income-Tax,Spl ... on 5 December, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 510 OF 2004
Industrial Development Bank Of India,(in ....Appellants
Which, The United Western Bank Ltd. Is
Amalgamated), Mumbai
V/S
Dy.commissioner Of Income-tax,spl Range,i ....Respondent
Kolhapur Ruturaj H Gurjar For Appellants A R Malhotra a/w N. A. Kazi For Respondent CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 5th December, 2019 P.C. :
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