Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(a) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(a)"Act" means the Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972;