Bombay High Court
Banyan Tree Growth Capital Llc vs Axiom Cordages Ltd And 2 Ors on 16 March, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
[ COMMERCIAL DIVISION ]
INTERIM APPLICATION (LODGING) NO.6849 OF 2021
IN
COMMERCIAL EXECUTION APPLICATION (LODGING) NO.2888 OF 2020
ALONG WITH
INTERIM APPLICATION (LODGING) NO.6850 OF 2021
IN
COMMERCIAL EXECUTION APPLICATION (LODGING) NO.2885 OF 2020
Banyantree Growth Capital LLC .. Applicant-Decree Holder
Vs.
Axiom Cordages Ltd. And Ors. .. Respondents
Mr. Rohan Rajadhyaksha, with Ms. Anshika Misra and Ms. Tanya Chib, i/by
AZB & Partners, for the Applicant-Decree Holder.
Mr. Deepak Deshmukh, i/by Naik Naik & Co., for the Respondents.
CORAM : A. K. MENON, J.
DATED : 16TH MARCH 2021. P.C. :
S.O. to 23rd March 2021, to be placed under the caption "for hearing of the IAs"
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