Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(4)(i) in The Punjab Agricultural Produce Markets Act, 1961

(i)to alter the limits of a market area by including therein any other area in the vicinity thereof or by excluding therefrom any area comprised therein; or