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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(1)(b) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(b)Any employee excluded by sub-para (a) and any other person in receipt of other than casual remuneration from the Vishwavidyalaya may also subscribe to the Fund, if so permitted by the Committee.