Section 2(3) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959
(3)the "Unani System" means the Unani Tibbi System of Medicine and includes the modernisers form thereof ;[(3-A) the "Yoga System" means Yoga System of treatment whether supplemented or not by such modern advances, as the Board may from time to time determine. [Inserted by Jammu and Kashmir Act No. 17 of 2018, dated 17.9.2018.](3-AA) the "Naturopathy System" means Naturopathy System of Medicine, whether supplemented or not by such modern advances, as the Board may, from time to time determine.(3-AAA) the "Amchi or Sowa Rigpa System" means Sowa Rigpa System of Medicine or treatment, whether supplemented by such modern advances, as the Board may from time to time determine.]
