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Punjab-Haryana High Court

Krishan Lal Saharan And Another vs M/S Gopi Ram Surinder Kumar on 6 August, 2012

Author: L. N. Mittal

Bench: L. N. Mittal

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.


                        Case No. : R. S. A. No. 3430 of 2012
                        Date of Decision : August 06, 2012



            Krishan Lal Saharan and another              ....   Appellants
                                Vs.
            M/s Gopi Ram Surinder Kumar                  ....   Respondent


CORAM : HON'BLE MR. JUSTICE L. N. MITTAL

                        *   *   *

Present :   None.

                        *   *   *

L. N. MITTAL, J. (Oral) :

None is appearing for the appellants in spite of pass over. Dismissed for non-prosecution.




August 06, 2012                              ( L. N. MITTAL )
monika                                             JUDGE