Punjab-Haryana High Court
Krishan Lal Saharan And Another vs M/S Gopi Ram Surinder Kumar on 6 August, 2012
Author: L. N. Mittal
Bench: L. N. Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.
Case No. : R. S. A. No. 3430 of 2012
Date of Decision : August 06, 2012
Krishan Lal Saharan and another .... Appellants
Vs.
M/s Gopi Ram Surinder Kumar .... Respondent
CORAM : HON'BLE MR. JUSTICE L. N. MITTAL
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Present : None.
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L. N. MITTAL, J. (Oral) :
None is appearing for the appellants in spite of pass over. Dismissed for non-prosecution.
August 06, 2012 ( L. N. MITTAL ) monika JUDGE