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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Uttarakhand - Subsection

Section 81(1)(c) in Uttarakhand Panchayati Raj Act, 2016

(c)all land and other property transferred to the Kshettra Panchayat by Government, or by gift, sale or otherwise for local purposes; and