Himachal Pradesh High Court
State Of H.P. & Others vs . Dr. D.R. Bharwal & Others on 26 April, 2022
Bench: Sabina, Sandeep Sharma
State of H.P. & Others vs. Dr. D.R. Bharwal & Others .
LPA No. 178 of 2021 with CWPOA Nos.1200, 1204, 1205, 1209, 1213, 1215, 1219, 1223, 1248, 5902 of 2020, CWP Nos.3941 to 3955, 4835, 4836, 7260, 7261, 7470 of 2021, 181 and 268 of 2022. 26.04.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the appellants in LPA No.178 of 2021 and for the respondents-State in all other matters.
Mr. S.P. Chatterji, Advocate for the respondents in LPA No.178 of 2021 and for petitioners in CWP Nos.3941 to 3955 and r 7470 of 2021, 181 and 268 of 2022.
Mr. Lalit Kumar Sehgal, Advocate for the petitioner(s) in CWP Nos.7260, 7261, 4835 & 4836 of 2021.
List after two weeks.
(Sabina) Judge (Sandeep Sharma) Judge April 26, 2022 (ps/vh) ::: Downloaded on - 26/04/2022 20:13:06 :::CIS