Securities Appellate Tribunal
Carnation Industries Limited & Ors. vs Sebi on 19 March, 2024
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 19.03.2024
Misc. Application No. 1769 of 2022
And
Appeal No. 107 of 2023
Carnation Industries Limited & Ors. ..... Appellants
Versus
Securities and Exchange Board of India ... Respondent
Dr. S. K. Jain, PCS i/b S. K. Jain & Co. for the Appellants.
Ms. Shefali Shankar, Advocate with Ms. Rasika Ghate, Advocate i/b.
MDP & Partners for the Respondent.
ORDER :
1. Adjourned due to non-availability of the bench. List on June 12, 2024.
Ms. Meera Swarup Technical Member 19.03.2024 PRAMILA Digitally signed by PRAMILA TANAJI TANAJI MISAL Date: 2024.03.19 MISAL PTM 14:32:20 +05'30'