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Securities Appellate Tribunal

Carnation Industries Limited & Ors. vs Sebi on 19 March, 2024

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI
                                                             Date : 19.03.2024

                                            Misc. Application No. 1769 of 2022
                                            And
                                            Appeal No. 107 of 2023
Carnation Industries Limited & Ors.                             ..... Appellants

                                        Versus

Securities and Exchange Board of India                           ... Respondent

Dr. S. K. Jain, PCS i/b S. K. Jain & Co. for the Appellants.

Ms. Shefali Shankar, Advocate with Ms. Rasika Ghate, Advocate i/b.
MDP & Partners for the Respondent.



ORDER :

1. Adjourned due to non-availability of the bench. List on June 12, 2024.

Ms. Meera Swarup Technical Member 19.03.2024 PRAMILA Digitally signed by PRAMILA TANAJI TANAJI MISAL Date: 2024.03.19 MISAL PTM 14:32:20 +05'30'