Kerala High Court
K.Narayanan vs Kerala State Sc & St Development on 8 October, 2007
Author: Antony Dominic
Bench: Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C) No. 5096 of 2007(F)
1. K.NARAYANAN, S/O.MANIKAN,
... Petitioner
Vs
1. KERALA STATE SC & ST DEVELOPMENT
... Respondent
2. DISTRICT COLLECTOR,
3. DISTRICT DEVELOPMENT OFFICER FOR
4. PORUR GRAMA PANCHAYATH REPRESENTED BY
5. PORUR GRAMA PANCHAYATH REPRESENTED BY
For Petitioner :SRI.P.VIJAYAKUMAR
For Respondent :SRI.M.K.CHANDRA MOHANDAS
The Hon'ble MR. Justice ANTONY DOMINIC
Dated :08/10/2007
O R D E R
ANTONY DOMINIC, J. = = = = = = = = = = = = = = = = W.P.(C) No. 5096 OF 2007 F = = = = = = = = = = = = = = = = Dated this the 8th October, 2007 J U D G M E N T In view of the memo dated 3-10-2007 the writ petition is dismissed as withdrawn.
ANTONY DOMINIC JUDGE jan/-