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Kerala High Court

K.Narayanan vs Kerala State Sc & St Development on 8 October, 2007

Author: Antony Dominic

Bench: Antony Dominic

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C) No. 5096 of 2007(F)


1. K.NARAYANAN, S/O.MANIKAN,
                      ...  Petitioner

                        Vs



1. KERALA STATE SC & ST DEVELOPMENT
                       ...       Respondent

2. DISTRICT COLLECTOR,

3. DISTRICT DEVELOPMENT OFFICER FOR

4. PORUR GRAMA PANCHAYATH REPRESENTED BY

5. PORUR GRAMA PANCHAYATH REPRESENTED BY

                For Petitioner  :SRI.P.VIJAYAKUMAR

                For Respondent  :SRI.M.K.CHANDRA MOHANDAS

The Hon'ble MR. Justice ANTONY DOMINIC

 Dated :08/10/2007

 O R D E R

ANTONY DOMINIC, J. = = = = = = = = = = = = = = = = W.P.(C) No. 5096 OF 2007 F = = = = = = = = = = = = = = = = Dated this the 8th October, 2007 J U D G M E N T In view of the memo dated 3-10-2007 the writ petition is dismissed as withdrawn.

ANTONY DOMINIC JUDGE jan/-