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State of Rajasthan - Section

Section 53 in Rajasthan State Dental Council Rules, 2008

53. Quorum.

(1)Three members of the Executive Committee shall form a quorum and, at a meeting adjourned for want of quorum, no quorum shall be necessary.
(2)If at the time appointed for a meeting, a quorum is not present the meeting shall not commence until a quorum is present, and if a quorum is not present on the expiration of 30 minutes from the time appointed for the meeting or during the course of any meeting, the meeting shall stand adjourned to such future date and time as the President may appoint.