Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 46 in Civil Suit Rules (Assam) 46. Rules applicable. - The provisions of Rules 13 to 21 and 24 to 31, shall, mutatis mutandis, apply to the conduct of civil suit against Government.
