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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Kerala - Subsection

Section 59(5) in The Kerala Panchayat Buildings Rules, 2011

(5)The minimum clear width of access to a building as well as the width of the street giving access to the plot from the main street shall be as given in Table 7 hereunder and shall be motorabie:-
[Sl.No: [Substituted by Notification No. G.O.(P) No. 81/2017/LSGD, dated 31.10.2017 (w.e.f. 14.2.2011).] Total Floor area Width of access to the plot as well as thewidth of the street giving access to the plot from the main street
Group G1 Occupancy Group G2 Occupancy
1234 Upto 300 sq.metresAbove 300 sq.metres upto 1500 sq.metresAbove 1500 sq.metres upto 6000 sq.metresAbove 6000 sq.metres 3 metres3.6 metres5 metres6 metres 6 metres]
Provided that, in the case of Automobile Service Station, Automobile Wash Stalls and Service Garage with repairing facilities under Group G 1 occupancy, the width of access to the building as well as the width of the street giving access to the plot from the main street shall not be less than 7 metres:Provided further that, in the case of all livestock and poultry farms, the above width shall be 1.2 metres, if the total floor area is up to 500 sq. metres, 3 metres if the total floor area is above 500 sq. metres but up to 1000 sq. metres; and 5 metres if the total area is above 1000 sq. metres.]