Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh (Krishna, Godavari and Pennar Delta Area) Drainage Cess Act, 1985

14. Power to give directions-

The Government may, give such directions to the Board as appear to them to be necessary for carrying out any of the provisions of this Act, or of any rule, notification or order made thereunder and the Board shall comply with every such direction.