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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1)(e) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(e)every children's home shall include separate facilities for children in the age group of 0-5 years with appropriate facilities for the infants;