Section 56(8)(iii) in The M.P. Bhumi Vikas Rules, 1984

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State of Madhya Pradesh - Subsection

Section 56(8)(iii) in The M.P. Bhumi Vikas Rules, 1984

(iii)Where only water closet and bath room are abutting on the interior courtyard, the size of the interior courtyard shall be in line with the provision for ventilation shaft as given in clause (b).

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State of Madhya Pradesh - Subsection

Section 56(8)(iii) in The M.P. Bhumi Vikas Rules, 1984