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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(1) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(1)A child to be be placed under short-term foster care shall be done according to the procedure laid down in clause (1) of sub-rule (10) of Rule 33, and the short-term care period shall not exceed four months.