Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(2)(a) in The Punjab Police Act, 2007 (a)on appointment, undergo prescribed training and thereafter, receive a certificate in a form, approved by the State Government in this behalf;