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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in The Mines Rescue Rules, 1985

(4)The owner shall, within seven days from the date of assumption or relinquishment of charge by the Superintendent, inform the Chief Inspector and the Inspector incharge of the region where the mine is situated (hereinafter referred to as Regional Inspector) in Form I.