Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(1)(xix) in The West Bengal State Council Of Vocational Education And Training Act, 2005. (xix)to inspect or cause inspection of any vocational institutions on regular basis as also for the purpose of accreditation of institutions;