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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(b) in Police Regulations, Calcutta, 1968

(b)Every command certificate shall bear the seal or stamp of the police station or office of issue and the countersignature of the Officer-in-charge of the police station or office. The officer receiving a command certificate shall also sign the counterfoil giving the exact time of receipt.