Central Information Commission
Shri Babboo Chaubey vs Commissioner Of Income Tax, Faizabad, ... on 20 December, 2008
CENTRAL INFORMATION COMMISSION
Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066
File No. CIC/AT/C/2008/00393/LS
Appellant : Shri Babboo Chaubey
Public Authority : Commissioner of Income Tax, Faizabad, UP
Date of Hearing : 20.12.2008
Date of Decision : 20.12.2008
Facts
Complainant Shri Babboo Chaubey vide his letter dated 25.5.2005 had filed a complaint before this Commission stating therein that he had requested CPIO to furnish him information regarding the transfer of Shri V.D. Singh, Stenographer, Grade-I, IT Department, Basti, and the matters related therewith.
2. The comments of CPIO were obtained by the Commission in this regard whereupon Shri P. Ram, CPIO & Dy. Commissioner of Income Tax (Hq). Admn. O/o the Commissioner of Income Tax, Faizabad, through his letter dated 27.11.2008 has sent to this Commission, a copy of his letter dated 6.6.2008 addressed to complainant Shri Babboo Chaubey containing point- wise information on the points raised by him. It would, thus, appear that no further action is pending at the CPIO's end.
DECISION
3. The complaint has, thus, no merit and is ordered to be closed.
Sd/-
(M.L. Sharma) Central Information Commissioner Authenticated true copy, Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission (K.L. Das) Assistant Registrar