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State of Jharkhand - Section

Section 510 in Bihar Education Code, 1961

510. Leaving Fee.

- When a boarder quits a hostel for any reason save that he is quitting the school with proper transfer certificate, he will be liable at the discretion of the Principal or Headmaster to pay a leaving fee of Re. 1, in the case of a High/Higher Secondary including Sarvodaya High school pupil.