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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(17) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(17)to grant such diplomas to and to provide such lectures instructions and training to person who are not enrolled students of the University as may be determined by the Statutes Ordinances Regulations and rules.