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State of Tamilnadu - Section

Section 52F in Alagappa University Act, 1985

52F. [ Transfer of constituent colleges from the University. [Inserted by Tamil Nadu Act 12 of2008, dated 8.3.2008.]

- Notwithstanding anything contained in this Act or the statutes, regulations, ordinances and orders made thereunder, on and from the date of commencement of the Tamil Nadu Universities Laws (Amendment) Act, 2007, the colleges specified in Schedule II shall cease to be constituent colleges of the University and the control and management of those colleges shall stand transferred to the Government.]