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[Cites 0, Cited by 0] [Section 369(1)] [Section 369] [Entire Act]

State of West Bengal - Subsection

Section 369(1)(b) in Kolkata Municipal Corporation Act, 1980

(b)jut or project into, or encroach upon, any drain or open channel in any street so as to interfere with in any way the use or proper working of such drain or channel or to impede the inspection or cleansing thereof.