Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 342] [Section 41] [Entire Act] Union of India - Subsection Section 41(i) in The Specific Relief Act, 1963 (i)when the conduct of the plaintiff or his agents has been such as to disentitle him to the assistance of the court;
