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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(5)(g) in The Maharashtra Universities Act, 1994

(g)ensure that the registers of buildings and, equipment and machinery are maintained up-to-date and that the stock taking of equipments and other consumable materials in all offices, [conducted college], [These words were substituted for the wold 'college' by Maharashtra 55 of 2000 section 16(b)(i).] workshops and stores of the university is conducted regularly.