Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 33] [Entire Act] Union of India - Subsection Section 33(n) in The Indian Medical Council Act, 1956 (n)[] [ Clause (j) relettered as Clause (n) by Act 24 of 1964, Section 16 (w.e.f. 16.6.1964).] any matter for which under this Act provision may be made by regulations.
