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State of Punjab - Section
Section 32 in The Punjab School Education Board Travelling Allowance Regulations
32. [ [Substituted vide Notification No. PSEB-EA-5/82/2003 dated 7.7.1982.]
The following authorities shall be the controlling officers for the purposes of sanctioning tour programmes and countersigning travelling allowance bills of the employees of the Board :-]| Sr. No. | Category of employee | Authority to which the power is delegated |
| 1 | Chairman | Chairman, subject to the condition that he shall send a copyof his each tour programme as well as intimation regarding hisleave and absence from headquarters to the Secretary toGovernment, Punjab Education Department well in advance. |
| 2 | Vice-Chairman, Secretary and Officer-on-Special Duty. | Chairman |
| 3 | Director, Evaluation and Academic Planning, Director,Publications, Deputy Secretaries and Finance and AccountsOfficer (now Deputy Secretary Finance and Accounts) and otherofficers of equal status. | Secretary |
| 4 | Assistant Secretaries and other staff. | Deputy Secretaries or Officers of equivalent or higher statusunder whom they work. |