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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011

(2)The Peace Committee shall maintain a healthy relationship with the neighboring villages and ensure that in matters of common interest and interdependence of neighboring villages, any action taken shall be based on consultation with the neighboring villages.