Section 16(3) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010
(3)The human resource expenses for the year 2010-11 shall be escalated further at the rate of 5.72% per annum to arrive at permissible human resource expenses for the subsequent years of the control period :Provided that human resource expenses for the year 2011-12 shall be further rationalized considering reasonable increase in employee cost on account of pay revision of the employees.
