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State of Assam - Section

Section 81 in Assam Opium Rules

81. Grant of rewards.

- Rewards may be granted by the Deputy Commissioner or the Commissioner to persons contributing to the prevention of offences under the Opium Act, 1878, or to the detection or conviction of offenders against that Act, subject to such instructions as may be issued by the Provincial Government or the Governor of Assam, as the case may be, from time to time.