Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 21(1)(b) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(b)every society through its properly authorised representative and every delegate referred to in Clause (a) above shall have one vote in the general meeting;