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Madhya Pradesh High Court

Primus Chemicals Ltd. Thr. Prithvi Raj ... vs Industrial Finance Corporation Of ... on 24 February, 2016

Writ Petition No.2856/2014
24/02/2016
Parties through their counsel.

Learned counsel for the respondent prays for a week's

time to go through the judgment delivered by the Full Bench.

He is granted a week's time. List the matter on 02/03/2016 . (s. C. SHARMA) JUDGE Tej