Madhya Pradesh High Court
Primus Chemicals Ltd. Thr. Prithvi Raj ... vs Industrial Finance Corporation Of ... on 24 February, 2016
Writ Petition No.2856/2014 24/02/2016 Parties through their counsel. Learned counsel for the respondent prays for a week's
time to go through the judgment delivered by the Full Bench.
He is granted a week's time. List the matter on 02/03/2016 . (s. C. SHARMA) JUDGE Tej