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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

British India - Subsection

Section 29(1)(f) in British Nationality Act, 1948

(f)for the registration by consular officers or other officers in the service of His Majesty's Government in the United Kingdom of the births and deaths of persons of any class or description born or dying in a protected State or foreign country;