Section 28(1) in Andhra Pradesh Universities Act, 1991
(1)There shall be a Planning and Monitoring Board consisting of,-(i)the Vice-Chancellor (Chairman);(ii)four from among the Principals of University and Professional Colleges, Deans/Chairman of Faculties nominated by the Vice-Chancellor;(iii)two educationists nominated by the Government;(iv)two nominees of the University Grants Commission.
